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[Cites 0, Cited by 0] [Section 202(4)] [Section 202] [Entire Act]

State of West Bengal - Subsection

Section 202(4)(c) in Kolkata Municipal Corporation Act, 1980

(c)the words 'mass organisation' includes any registered trade union, organised workers' organisation, teachers' organisation, youth organisation, women organisation, peasants' organisation, students' organisation, pensioners' organisation, traders' organisation, unorganized workers' organisation ;