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State of Uttar Pradesh - Section

Section 17 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

17. holding the posts enumerated in Column No. 16(g) at present.

Qualifications­­A candidate for direct recruitment to the post of Chief Documentation Officer­cum­Chief Librarian must be a Law Graduate and must also hold a Master Degree in Library