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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(iv) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(iv)Pre-qualification Criteria : This may clearly lay down the pre-qualification criteria which shall be applied by the Board for short-listing the Consultants.