Gauhati High Court - Itanagar
M/S Kaho And 2 Ors vs The State Of Ap And 4 Ors on 24 February, 2026
Page No.# 1/3
GAHC040009262023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : WP(C)/323/2023
M/s KAHO and 2 Ors.
Registered Office at B 69, sector 57, Noida, Gautam Budh Nagar, UP 201301,
represented by its Partner Shri Subhag Jain, S/o Shri Sanjay K Jain, residence of B-
18C, Siddhartha Extension, Delhi 110014
2: Subhag Jain
Age:
Occupation :
S/o Sanjay K Jain
Residence of B-18C. Siddhartha Extension
Delhi 110014
3: Sanjay Jain
Age:
Occupation :
S/o Lala Ilam Chand Jain
Residence of 18/C Pocket B
Siddhartha Extension
Delhi 11001
VERSUS
THE STATE OF AP and 4 Ors
Represented by the Chief Secretary, Govt. of Arunachal Pradesh, Itanagar 791111
2:Arunachal Pradesh Energy Development Agency (APEDA)
Age: 0
Occupation :
Represented by its Director (APEDA)
Urja Bhawan
Post Box 124
Page No.# 2/3
Tadar Tang Marg
VIP Road
Niti Vihar
Itanagar
Arunachal Pradesh 791111
3:the Director (APEDA)
Age: 0
Occupation :
Urja Bhawan
Post Box 124
Tadar Tang Marg
VIP Road
Niti Vihar
Itanagar
Arunachal Pradesh 791111
4:the Deputy Director (APEDA)
Age: 0
Occupation :
Aalo Division
Siyom Colony
Aalo
West Siang District
Arunachal Pradesh
PIN 792001
5:the Deputy Director (APEDA)
Age: 0
Occupation :
Office at Tezu Division
Near Zonal General Hospital
Tezu
District Lohit
Arunachal Pradesh. PIN 79200
Advocate for the Petitioner : Duyu Laji, Pondit Ronya,Khoda Apa,Taba Tokur,Gamken Bam,T T
Tara,Biton Badu
Advocate for the Respondent : GA (AP),
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BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 24.02.2026 Heard Mr. T. T. Tara, learned counsel for the petitioners and Mr. N. Ratan, learned Additional Advocate General for the State respondents.
Pleadings are complete.
List the matter for admission after 2 (two) weeks.
JUDGE Comparing Assistant