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Gauhati High Court - Itanagar

M/S Kaho And 2 Ors vs The State Of Ap And 4 Ors on 24 February, 2026

                                                                                     Page No.# 1/3

GAHC040009262023




                              THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                          (ITANAGAR BENCH)

                                Case No. : WP(C)/323/2023

         M/s KAHO and 2 Ors.
         Registered Office at B 69, sector 57, Noida, Gautam Budh Nagar, UP 201301,
         represented by its Partner Shri Subhag Jain, S/o Shri Sanjay K Jain, residence of B-
         18C, Siddhartha Extension, Delhi 110014

         2: Subhag Jain
         Age:
          Occupation :
          S/o Sanjay K Jain

         Residence of B-18C. Siddhartha Extension
         Delhi 110014

         3: Sanjay Jain
         Age:
          Occupation :
          S/o Lala Ilam Chand Jain

         Residence of 18/C Pocket B
         Siddhartha Extension
         Delhi 11001

         VERSUS

         THE STATE OF AP and 4 Ors
         Represented by the Chief Secretary, Govt. of Arunachal Pradesh, Itanagar 791111

         2:Arunachal Pradesh Energy Development Agency (APEDA)
         Age: 0
          Occupation :
          Represented by its Director (APEDA)
          Urja Bhawan
          Post Box 124
                                                                                  Page No.# 2/3

             Tadar Tang Marg
             VIP Road
             Niti Vihar
             Itanagar
             Arunachal Pradesh 791111

            3:the Director (APEDA)
            Age: 0
             Occupation :
             Urja Bhawan
             Post Box 124
            Tadar Tang Marg
            VIP Road
             Niti Vihar
             Itanagar
            Arunachal Pradesh 791111

            4:the Deputy Director (APEDA)
            Age: 0
             Occupation :
            Aalo Division
             Siyom Colony
            Aalo
            West Siang District
            Arunachal Pradesh
             PIN 792001

            5:the Deputy Director (APEDA)
            Age: 0
             Occupation :
             Office at Tezu Division
             Near Zonal General Hospital
            Tezu
             District Lohit
            Arunachal Pradesh. PIN 79200

Advocate for the Petitioner   : Duyu Laji, Pondit Ronya,Khoda Apa,Taba Tokur,Gamken Bam,T T
Tara,Biton Badu


Advocate for the Respondent : GA (AP),
                                                                       Page No.# 3/3




                                    BEFORE
                HONOURABLE MR. JUSTICE KARDAK ETE
                                    ORDER

Date : 24.02.2026 Heard Mr. T. T. Tara, learned counsel for the petitioners and Mr. N. Ratan, learned Additional Advocate General for the State respondents.

Pleadings are complete.

List the matter for admission after 2 (two) weeks.

JUDGE Comparing Assistant