Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Haryana - Subsection Section 29(a) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (a)be of a suitable size, and if it is intended for the conveyance of soil water or waste water, shall have an internal diameter of not less than 10.0 mm ;
