Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Bengal Presidency - Subsection Section 10(d) in The Bengal Opium Smoking Act, 1932 (d)to seize all prepared opium and apparatus for the smoking or for the manufacture thereof which may be found in such place.
