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State of Chattisgarh - Section

Section 20 in Indira Kala Sangit Vishwavidyalaya Act, 1956

20. Authorities of Vishwavidyalaya.

- The following shall be the authorities of the Vishwavidyalaya :
(1)[omitted] [Omitted by C.G. Act No. 12 of 2005 (w.e.f. 25-8-2005).],
(2)the Karyakarini Sabha,
(3)the Shiksha Samiti,
(4)the Vitta Samiti,
(5)the Vidyanganikayas (Faculties), and
(6)such other authorities as may be prescribed by the Statutes to be the authorities of the Vishwavidyalaya.