Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(iii) in The Naptha (Acquisition, Sale, Storage and Prevention of Use in Automobile) Order, 2000 (iii)No person shall either adulterate or help in any manner adulterating of Motor Spirit and High Speed Diesel with Naphtha.
