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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(9)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)any material alteration or enlargement of any building which involves alteration or enlargement, as the case may be, of more than one-tenth of the extent of the cubical contents of such building;