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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(3) in The Dibrugarh University Act, 1965

(3)The Vice-Chancellor may, whenever he thinks fit, and shall, upon requisition in writing signed by not less tan one-third of the members of the Court, convene a special meeting of the Court.