Gujarat High Court
Matka Raydhar Sidabhai vs State Of Gujarat & 4 on 30 June, 2015
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/10351/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 10351 of 2015
==========================================================
MATKA RAYDHAR SIDABHAI....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
==========================================================
Appearance:
MR VIJAY H NANGESH, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
==========================================================
CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 30/06/2015
ORAL ORDER
NOTICE returnable on 14.7.2015.
(N.V.ANJARIA, J.) cmjoshi Page 1 of 1