Delhi High Court - Orders
Orders With Respect To Custody Of Minor ... vs Govt Of Nct Of Delhi & Ors on 10 December, 2021
Author: Siddharth Mridul
Bench: Siddharth Mridul, Anup Jairam Bhambhani
$~S-18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (CRL) 1755/2020, CRL.M.A. 14668/2020 (for interim
orders with respect to custody of minor child), CRL.M.A.
5868/2021 (for additional facts) & CRL.M.A. 15322/2021 (for
considering the application as final arguments on behalf of R2)
ANKUSH BUDHIRAJA ..... Petitioner
Through Ms. Shivani Luthra Lohiya and
Ms. Priyanka Prasanth, Advocates
along with Mr. Ankush Budhiraja,
the petitioner in-person.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through Mr. Gopal Sharma, Advocate for
R-2 along with Ms. Sonam Gupta,
R-2 in person with minor child
Amoh Budhiraja.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 10.12.2021 Ms. Shivani Luthra Lohiya, learned counsel appearing on behalf of Mr. Ankush Budhiraja, the petitioner, prays for and is granted time to file an additional affidavit, after providing advance copy to learned counsel appearing on behalf of Ms. Sonam Gupta, the respondent No. 2, within a period of two working days from today.
List on 16.12.2021 at 3:00 p.m. In the meantime, since Mr. Ankush Budhiraja, who ordinarily resides in Melbourne, Australia, is here for a week, we urge the parties to Signature Not Verified Digitally Signed By:DURGESH NANDAN Signing Date:15.12.2021 W.P.(CRL) 1755/2020 Page 1 of 2 16:36:52 spend time together along with their minor son, Amoh Budhiraja, so as to be able to attempt a rapprochement.
The petitioner as well as respondent No. 2 are directed to remain present in-person along with their minor child Amoh Budhiraja, before this court, on the next date of hearing.
SIDDHARTH MRIDUL, J ANUP JAIRAM BHAMBHANI, J DECEMBER 10, 2021/rs Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DURGESH NANDAN Signing Date:15.12.2021 W.P.(CRL) 1755/2020 Page 2 of 2 16:36:52