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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1A) in Consumer Protection (Punjab) Rules, 1987

(1A)The Members of the District Forum other than the President, -
(a)if appointed on whole-time basis, shall be paid a consolidated honorarium of four thousand rupees per mensem; and
(b)if appointed on part-time basis, shall be paid an honorarium of one hundred and fifty rupees per day for the sitting of the District Forum.]