Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(a) in Gujarat State Disaster Management Act, 2003

(a)assist the State Government , the Authority, the Commissioner and the Collector in all disaster management activities;