Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1688] [Entire Act] Union of India - Subsection Section 1688(f) in AICTE Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003 (f)To safeguard the nation's interest and take punitive measures, wherever necessary, against the erring institutions, on case-to-case basis.
