Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Bihar - Subsection Section 11(i) in Bihar Lift Irrigation Rules, 1978 (i)at the rate of Rs. 2.00 per Rs. 100.00 assessment for all leases. Fraction of a rupee in the total of the assessment and of a naya paisa in the amount of remuneration shall be omitted.
