Section 21(xiii) in The North Bengal University Act, 1981
(xiii)[ to determine, with the approval of the State Government, the terms and conditions of service of Teachers, Librarians and non-teaching staff of affiliated colleges other than Government Colleges;] [[Clauses (xiii) and (xiv) substituted by W.B. Act 8 of 1988, w.e.f. 13.8.1985, which were earlier as under:-
