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Allahabad High Court

Prabhu Nath Tiwari & Ors. vs State Of U.P. & Others on 18 January, 2010

Author: V.K. Shukla

Bench: V.K. Shukla

Court No. - 21

Case :- WRIT - C No. - 1688 of 2010

Petitioner :- Prabhu Nath Tiwari & Ors.
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Vikas Mani Srivastava,Santosh Kumar
Respondent Counsel :- C.S.C.,Asgi (2009/2127),Ra.K. Mishra

Hon'ble V.K. Shukla,J.

Learned Standing counsel has accepted notice on behalf of the respondent nos. 1 to 3 and Sri A.K. Misra, Advocate has accepted notice on behalf fo the respondent no.4.

Each one of the respondent is granted six weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List after eight weeks.

Order Date :- 18.1.2010 T.S.