Allahabad High Court
Prabhu Nath Tiwari & Ors. vs State Of U.P. & Others on 18 January, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 1688 of 2010 Petitioner :- Prabhu Nath Tiwari & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- Vikas Mani Srivastava,Santosh Kumar Respondent Counsel :- C.S.C.,Asgi (2009/2127),Ra.K. Mishra Hon'ble V.K. Shukla,J.
Learned Standing counsel has accepted notice on behalf of the respondent nos. 1 to 3 and Sri A.K. Misra, Advocate has accepted notice on behalf fo the respondent no.4.
Each one of the respondent is granted six weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List after eight weeks.
Order Date :- 18.1.2010 T.S.