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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(d)"Detailed procedure" means the procedure issued for grant of open access including required formats, prepared in accordance with the provisions of these Regulations;