Supreme Court - Daily Orders
Sagar Agarwal vs Uco Bank Ltd. on 22 January, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.31 COURT NO.8 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.1039/2018
(Arising out of impugned final judgment and order dated 16-10-2017
in WPC No. 398/2015 passed by the High Court Of Orissa At Cuttack)
SAGAR AGARWAL Petitioner(s)
VERSUS
UCO BANK LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 22-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Raj Kumar Mehta, AOR
Ms. Himanshi Andley, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner, four weeks' time is granted to file additional documents.
List thereafter.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2018.01.23 17:06:48 IST Reason: