Rajasthan High Court - Jaipur
State Of Rajasthan vs Ajay Kumar Khandelwal S/O Shri Kailash ... on 25 February, 2019
Bench: Mohammad Rafiq, Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 113/2019
State Of Rajasthan
----Appellant
Versus
Ajay Kumar Khandelwal S/o Shri Kailash Chandra Khandelwal
----Respondent
For Appellant(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 25/02/2019 Four weeks' time is granted to the appellant to remove defect(s), failing which the appeal shall stand dismissed automatically without further reference to the Court.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/Dheeraj/10 (Downloaded on 06/06/2021 at 02:53:34 AM) Powered by TCPDF (www.tcpdf.org)