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Rajasthan High Court - Jaipur

State Of Rajasthan vs Ajay Kumar Khandelwal S/O Shri Kailash ... on 25 February, 2019

Bench: Mohammad Rafiq, Goverdhan Bardhar

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        D.B. Special Appeal Writ No. 113/2019

                                    State Of Rajasthan
                                                                                                               ----Appellant
                                                                               Versus
                                    Ajay Kumar Khandelwal S/o Shri Kailash Chandra Khandelwal
                                                                                                             ----Respondent

For Appellant(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 25/02/2019 Four weeks' time is granted to the appellant to remove defect(s), failing which the appeal shall stand dismissed automatically without further reference to the Court.
(GOVERDHAN BARDHAR),J (MOHAMMAD RAFIQ),J Manoj/Dheeraj/10 (Downloaded on 06/06/2021 at 02:53:34 AM) Powered by TCPDF (www.tcpdf.org)