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State of Maharashtra - Section

Section 1 in Nagpur Improvement Trust Land Disposal Rules, 1983

1. Short title, extent and commencement.

(1)These Rules may be called the Nagpur Improvement Trust Land Disposal Rules, 1983.
(2)They shall apply to the land vested in or acquired by the rust under the Act.
(3)They shall come into force from the date of their final publication in the Official Gazette.