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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 36(1) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(1)At the end of the financial year of every year, the Authority shall prepare a budget, maintain proper accounts and other relevant records and prepare an annual statement of accounts in Form 'O'.