Himachal Pradesh High Court
Madann Lal vs Bhupinder Kumar & Another on 1 January, 2026
Author: Virender Singh
Bench: Virender Singh
Madann Lal versus Bhupinder Kumar & Another .
Cr. Revision No.423 of 2025 01.01.2026 Present: Mr. Dipankar Bagga, Advocate, for the petitioner.
Mr. Ram Kumar, Advocate for respondent No.1.
of Mr. Tejasvi Sharma & Mr. Mohinder Zharaick, Additional Advocates General, with Ms. Ranjna Patial, Deputy Advocate General, for rtrespondent No.2.
Order dated 28.07.2025, is stated to have been complied with. Statement of learned counsel appearing for the petitioner is taken on record.
In order to explore the possibility of settlement, list on 12th March, 2026. Parties, through their counsel are directed to remain present, before this Court, on the date fixed.
(Virender Singh) Judge January 01, 2026 (ps) ::: Downloaded on - 01/01/2026 20:42:32 :::CIS