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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(e) in The Securities and Exchange Board of India (Intermediaries) Regulations, 2008

(e)"control" in relation to an intermediary shall include the power to directly or indirectly, control the management or policy decisions of such intermediary by person or persons acting individually or in concert;