Delhi High Court - Orders
Smt. Prem Lata vs Shri Harvinder Singh Alias Happy & Ors on 22 March, 2023
$~19.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 235/2023 and CM APPL. 14025/2023 (for stay), 14026/2023
(Exemption), 14027/2023, 14028/2023 (for condonation of delay of
11 days in re-filling the appeal) & 14029/2023 (Exemption)
SMT. PREM LATA ..... Appellant
Through: Mr. Arvind Chaudhary and Mr.Ankit
Chaudhary, Advocates.
versus
SHRI HARVINDER SINGH ALIAS HAPPY
& ORS. ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 22.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Registry is directed to requisition the Trial Court record before the next date of hearing through a special messenger.
List on 28.03.2023.
GAURANG KANTH, J MARCH 22, 2023 N3 Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:27.03.2023 17:28:23