Supreme Court - Daily Orders
Reepak Kansal vs The Union Of India on 2 April, 2019
Author: Chief Justice
Bench: Chief Justice, Ashok Bhushan, Sanjay Kishan Kaul
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) No(s). 763 OF 2019
IN
WRIT PETITION (C) No(s). 878 OF 2018
REEPAK KANSAL PETITIONER(S)
VERSUS
THE UNION OF INDIA RESPONDENT(S)
O R D E R
Delay condoned.
Application for open Court hearing is rejected. We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
..…................CJI.
(RANJAN GOGOI) …...…................J. (ASHOK BHUSHAN) ...…................J. (SANJAY KISHAN KAUL) NEW DELHI, APRIL 2, 2019 Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.04.03 17:35:47 IST Reason: ITEM NO.1011 SECTION PIL-W S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 763/2019 in W.P.(C) No. 878/2018 (Arising out of impugned final judgment and order dated 14-01-2019 in W.P.(C) No. 878/2018 passed by the Supreme Court of India) REEPAK KANSAL Petitioner(s) VERSUS THE UNION OF INDIA Respondent(s) (FOR ADMISSION and IA No.46257/2019-CONDONATION OF DELAY IN FILING REVIEW PETITION and IA No.28576/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.28575/2019-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 02-04-2019 This matter was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE SANJAY KISHAN KAUL By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for open Court hearing is rejected. The Review Petition is dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (ANAND PRAKASH) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file.)