Delhi High Court - Orders
M/S Karlstorz Endoscopy India Pvt. Ltd vs Shri Azad Singh Negi on 6 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5529/2021, CM APPL. 17145/2021
M/S KARLSTORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr.Raj Birbal, Sr.Adv. with
Mr.Naresh Khanna and Ms.Raavi
Birbal, Advocate
versus
SHRI AZAD SINGH NEGI ..... Respondent
Through: Ms.S.B.Shaily with Ms.Isha
P.Khurana, Advocates with
respondent in person.
+ W.P.(C) 5531/2021 & CM APPL. 17149/2021
M/S KARL STORZ ENDOSCOPY INDIA PVT. LTD.
..... Petitioner
Through: Mr.Raj Birbal, Sr.Adv. with
Mr.Naresh Khanna and Ms.Raavi
Birbal, Advocate
versus
SHRI PRATAP SINGH NEGI ..... Respondent
Through: Ms.S.B.Shaily with Ms.Isha
P.Khurana, Advocates with
respondent in person.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 06.09.2022 An adjournment has been sought on behalf of the petitioner on the ground that the written submissions could not be filed due to personal difficulty.
Let written submissions be filed by both the parties positively within Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:09.09.2022 17:51:34 two weeks with a copy to the opposite party.
List on 14.12.2022.
DINESH KUMAR SHARMA, J SEPTEMBER 6, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:09.09.2022 17:51:34