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Union of India - Section

Section 16 in The Displaced Persons (Verification of Claims) Supplementary Rules, 1954

16. Procedure to be followed in disposing of applications for revision.

- Subject to the provisions of rules in this Chapter, the provisions of rules in Chapter II shall, so far as may be, apply in relation to the disposal of applications for revision under this Chapter as they apply in relation to the disposal of claims under Chapter II.