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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(1)(c) in Majuli University of Culture Act, 2017

(c)In case at least two of the examiners affirm that the published original work is a creative work constitute significant contribution to literature, the Board may accept the said work for award of the degree of Doctor of Literature in the language concerned for Creative Writing and the result thereof.