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State of Andhra Pradesh - Section

Section 2 in The Andhra Pradesh Horticultural University (Amendment) Act, 2011

2. Amendment of Section 1.

In the Andhra Pradesh Horticultural University Act, 2007 (hereinafter referred to as the Principal Act), in section (1), in sub-section (1), for the expression "the Andhra Pradesh Horticultural University Act, 2007", the expression "Dr. Y.S.R. Horticultural University Act, 2007" shall be substituted.