Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 26 March, 2019
1 CRA-4811-2017 The High Court Of Madhya Pradesh CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 12 Jabalpur, Dated : 26-03-2019 List alongwith Cr.A.No.1869/2017.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
RM
Digitally signed by RAJESH T
MAMTANI
Date: 02/04/2019 18:04:06