Section 12(6) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(6)A report of the working of the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] during the previous year, together with a statement of receipts and expenditure, the balance sheet as audited, and the financial estimate shall be presented by the [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] to the General Council at its annual meeting.
