Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 20 in The Companies (Accounting Standards) Rules, 2006 20. It would be helpful to the reader of financial statements if they are all disclosed is such in one place instead of being scattered over several statements, schedules and notes.
