Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(i) in The U.P. Industries Department Class IV Service Rules, 1974

(i)the Governor may hold in abeyance or the Director may leave unfilled any vacant post without thereby entitling any person to compensation; or