Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Maharashtra - Subsection

Section 114(1)(a) in Maharashtra Land Revenue Code, 1966

(a)used for purposes of residential building, shall be the standard rate of non-agricultural assessment;