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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(2)(d) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(d)The term of the office of the members of the Executive Council other than the ex-officio members shall be [five years] [These words were substituted for the words 'three years' by Maharashtra 19 of 2010, Section 6, (w.e.f. 8.7.2010).].