Section 44 in The Delhi Narcotic Drugs Rules, 1985
44.
Nothing in these rules shall apply to the possession, by a cultivator, licensed to cultivate opium poppy for the production of opium, under the Narcotic Drugs and Psychotropic Substances Rules, 1985 of opium produce, until such time as such produce is required to be delivered by him to the officer of the Narcotic Department, authorised to receive such opium on account of the Central Government.
