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State of Uttar Pradesh - Section

Section 11 in U.P. Judicial Officers' Service Rules, 1960

11. Preferential qualifications.

- A candidate-(i) who has served in the Territorial Army for a minimum period of two years, or (ii) who has obtained a 'B' certificate of the National Cadet Corps shall, other things being equal, be given preference in the matter of recruitment to the Service.