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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(l) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(l)the provision of approach roads, parking space for carts bringing cane to factories, sheds for bullocks and carl-drivers, water-troughs for bullocks and other connected matters;