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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2) in Rajasthan Police Subordinate Service Rules, 1989

(2)The syllabus for the examination to be conducted by the Recruitment Board referred to in sub-rule (1) and for the Physical Efficiency Test [***] [Deleted 'which shall also be essential prior to interview and aptitude test by the Board under rule 25(2)' by Notification No. G.S.R. 106, dated 22.2.2011 (w.e.f. 14.8.1989).] shall be such as may be prescribed by the Director General-cum- Inspector General of Police from time to time.