Supreme Court - Daily Orders
National Campaign Committee For ... vs Union Of India on 25 January, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
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ITEM NO.16 Court No.1 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1392/2020 in W.P.(C) No.318/2006
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL
LEGISLATION ON CONSTRUCTION LABOUR
(NCC CL) CO ORDINATOR SUBASH BHATNAGAR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(For IA No. 65520/2020 - MODIFICATION OF COURT ORDER)
Date : 25-01-2021 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. A.N.S. Nadkarni, Sr. Adv.
Mr. Purushaindra Kaurav, A.G.
Mr. Saurabh Mishra, AAG
Mr. Arjun Garg, AOR
Ms. Shrutika Garg, Adv.
For Respondent(s) Ms. Madhavi G. Divan, Ld ASG
Mr. Rana Mukherjee, Sr. Adv.
Mr. Wasim Qadri, Sr. Adv.
Ms. Vaishali Verma, Adv.
Mr. Prashant Rawat, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Mr. Satya Mitra, AOR
Ms. Madhvi G. Divan, Ld. ASG
Mr. Rana Mukherjee, Sr. Adv.
Ms. Sunita Sharma, Adv.
Mr. Bharat Singh, Adv.
Ms. Subhashini Sen, Adv.
Mr. B.V. Balram Das, AOR
Signature Not Verified
Ms. Madhvi G. Divan, Ld. ASG
Digitally signed by
Sanjay Kumar
Date: 2021.01.25
16:12:45 IST
Reason: Mr. R Balasubramanium, Sr. Adv.
Mr. Wasim Qadri, Sr. Adv.
Mr. Pranav Ranjan, Adv.
Mr. Anil Katiyar, AOR
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Mr. Chirag M. Shroff, AOR
Ms. Abhilasha Bharti, Adv.
Mr. Sushant Dogra, Adv.
Mr. K. V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. G. Prakash, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Anupama Ng., Adv.
Mr. Karun Sharma, Adv
UPON hearing the counsel the Court made the following
O R D E R
The petitioner is directed to implead the State Welfare Board as party respondent.
List the matter after two weeks.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR