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[Cites 0, Cited by 0] [Section 38(14A)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(14A)(c) in The Punjab Liquor Licence Rules, 1956

(c)The licensee shall not sell liquor to the students of all ages and other persons below twenty five years of age even if they are members of the club.]