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Supreme Court - Daily Orders

Central Warehousing Corporation vs M/S A.S.A. Transport . And Anr. on 5 February, 2014

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ITEM NO.94                  REGISTRAR COURT.2              SECTION XII


             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                      BEFORE THE REGISTRAR SUNIL THOMAS

                         CIVIL APPEAL NO(s). 5396 OF 2010

CENTRAL WAREHOUSING CORPORATION                      Appellant (s)

                   VERSUS

M/S A.S.A. TRANSPORT & ANR.                          Respondent(s)


Date: 05/02/2014    This Appeal was called on for hearing today.


For Appellant(s)      Mr. Iftekhar Ahmed,Adv.
                       Mr. P. Narasimhan,Adv.


For Respondent(s)




             UPON hearing counsel the Court made the following
                                 O R D E R

The appellant has filed the statement of case. Respondent has no appearance. Service is complete.

List the matter before the Hon’ble Court, as per rules.

|                            |                         |(SUNIL THOMAS)       |
|mg                          |                         |Registrar            |