Supreme Court - Daily Orders
Central Warehousing Corporation vs M/S A.S.A. Transport . And Anr. on 5 February, 2014
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ITEM NO.94 REGISTRAR COURT.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
CIVIL APPEAL NO(s). 5396 OF 2010
CENTRAL WAREHOUSING CORPORATION Appellant (s)
VERSUS
M/S A.S.A. TRANSPORT & ANR. Respondent(s)
Date: 05/02/2014 This Appeal was called on for hearing today.
For Appellant(s) Mr. Iftekhar Ahmed,Adv.
Mr. P. Narasimhan,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The appellant has filed the statement of case. Respondent has no appearance. Service is complete.
List the matter before the Hon’ble Court, as per rules.
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