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Delhi High Court - Orders

Karinda Constructions vs Technip Energies India Limited on 10 November, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~14
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ARB.P. 1631/2025
                                    KARINDA CONSTRUCTIONS                                                                   .....Petitioner
                                                                  Through:            Mr. Bitan Chakraborty, Adv.

                                                                  versus

                                    TECHNIP ENERGIES INDIA LIMITED                                                         .....Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 10.11.2025 An adjournment has been sought on behalf of the learned Counsel for the Petitioner.

List on 11.02.2026.

SUBRAMONIUM PRASAD, J NOVEMBER 10, 2025 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2025 at 21:10:57