Delhi High Court - Orders
Karinda Constructions vs Technip Energies India Limited on 10 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1631/2025
KARINDA CONSTRUCTIONS .....Petitioner
Through: Mr. Bitan Chakraborty, Adv.
versus
TECHNIP ENERGIES INDIA LIMITED .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.11.2025 An adjournment has been sought on behalf of the learned Counsel for the Petitioner.
List on 11.02.2026.
SUBRAMONIUM PRASAD, J NOVEMBER 10, 2025 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/11/2025 at 21:10:57