Gauhati High Court
The Comptroller And Auditor General Of ... vs C Chandra Kumar on 29 October, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/4
GAHC010131712025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1988/2025
THE COMPTROLLER AND AUDITOR GENERAL OF INDIA
DEEN DAYAL UPADHAYA MARG, NEW DELHI- 110 124
VERSUS
C CHANDRA KUMAR
S/O LT. C. CHEILATHURAI, RESIDENT OF HOUSE NO. 2-71/A,
THATTANVILAI, PO NORTH SOORANKUDY, DIST KANYAKUMARI, TAMIL
NADU, 629501
2:THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY
MINISTRY OF ROAD TRANSPORT AND HIGHWAY
TRANSPORT BHAWAN
NO. 1
PARLIAMENT STREET
NEW DELHI-110001.
3:THE DIRECTOR GENERAL BORDER ROADS
SEEMA SADAK BHAWAN RING ROAD DELHI CANTT
NEW DELHI-110010
4:SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING 4TH FLOOR
SENA BHAWAN
NEW DELHI- 110011
5:SECRETARY
DOPT
NORTH BLOCK
Page No.# 2/4
PMO NEW DELHI-110001
6:THE CHAIRMAN
UPSC
DHOLPUR HOUSE
SHAJAHAN ROAD
NEW DELHI- 110069
7:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA (CANDAG
DEEN DAYAL UPATHYAY MARG
NEW DELHI- 110124.
8:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF)
CE (P) UDAYAK
C/O- 99 APO
PIN931715.
9:THE COMMANDAR
48 BRTF (GREF)
C/O99 APO
PIN- 930048
10:THE OFFICER COMMANDING
1444 BCC (GREF)
C/O 99 AP
Advocate for the Petitioner : MR. R K TALUKDAR,
Advocate for the Respondent : MR. I H SAIKIA,
Linked Case : Review.Pet./4/2025
C CHANDRA KUMAR
S/O LT. C. CHEILATHURAI
RESIDENT OF HOUSE NO. 2-71/A
THATTANVILAI
PO NORTH SOORANKUDY
DIST KANYAKUMARI
TAMIL NADU
629501
Page No.# 3/4
VERSUS
THE UNION OF INDIA AND 8 ORS
REPRESENTED BY ITS SECRETARY
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN NO. 1
PARLIAMENT STREET
NEW DELHI 110001
2:THE DIRECTOR GENERAL
BORDER ROADS SEEMA SADAK BHAWAN
RING ROAD DELHI CANTT. NEW DELHI 110010
3:THE SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
NEW DELHI 110011
4:THE SECRETARY
DOPT. NORTH BLOCK
PMO NEW DELHI 110001.
5:THE CHAIRMAN
UPSC DHOLPUR HOUSE SHAJAHAN ROAD NEW DELHI 110069
6:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA ( C AND AG)
DEEN DAYAL UPADHAYAY MARG
NEW DELHI 110124
7:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF) CE (P) UPAYAK
C/O 99 APO
931715
8:THE COMMANDANT
48 BRTF(GREF) C/O 99 APO
930048
9:THE OFFICER COMMANDING
1444 BCCC (GREF) C/O 99 APO
931444
------------
Advocate for : MR. I H SAIKIA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 8 ORS
Page No.# 4/4
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 29/10/2025 Mr. R.K.D. Choudhury, learned DSGI submits that the impugned judgement and order dated 18/02/2020 passed in WP(C) NO. 1537/2015, which is sought to be reviewed by filing Review Petition No. 4/2025, has been upheld by the Division Bench. Further, the judgement and order dated 18/02/2020 passed in WP(C) 1537/2015 has been applied while disposing of WP(C) No. 6603/2014, by order dated 23/11/2021. The said order dated 23/11/2021 passed in WP(C) 6603/2014 has been upheld by the Division Bench and the Supreme Court. As such, there does not seem to be any ground for review of the order passed in WP(C) 1537/2015.
Mr. R.K.D. Choudhury, learned DSGI also submits that all the payments to be made in pursuant to the order passed in WP(C) 1537/2015 has already been paid on the basis of the order passed.
On the prayer of the learned counsel for the parties, list these matters on 18/11/2025.
JUDGE Comparing Assistant