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Himachal Pradesh High Court

M/S Padmavati Infrastructure Company vs . State Of H.P. & Ors. on 10 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

M/s Padmavati Infrastructure Company vs. State of H.P. & ors.

.

CWP No. 8804/2022

10.1.2023 Present: Mr. Manish Gupta & Mr. Naresh K. Sharma, Advocates, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. Y. P. S. Dhaulta, Addl.A.G., Mr. J. S. Guleria, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondent-State. Mr. Tara Singh Chauhan, Advocate, for respondents No. 2 & 3.

r to Heard in part. For continuity, list on 11.1.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.1.2023 (pankaj) ::: Downloaded on - 10/01/2023 20:38:10 :::CIS