Kerala High Court
Shaji C.I vs State Of Kerala on 18 August, 2016
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
FRIDAY, THE 27TH DAY OF JANUARY 2017/7TH MAGHA, 1938
WP(C).No. 2743 of 2017 (P)
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PETITIONERS:
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1. SHAJI C.I,
AGED 34 YEARS,RANK-350, S/O.ISSAC,
CHULLICKAL, KATTOOR.P.O, ALLEPPEY-688 521.
2. RICHARD.A.A,
AGED 37 YEARS,RANK-334, S/O.ANTONY,
ARATTUKULANGARA,
KATTOOR.P.O, ALAPPUZHA-688 521.
3. ROJAN.P.M,
AGED 31 YEARS, RANK-357, S/O.MICHAEL,
PUTHENPURACKAL,
POLLATHAI.P.O, ALLEPPEY-688 520.
4. RAJESH.P.U,
AGED 53 YEARS,RANK-433, S/O.RAJAMMA,POZHIKADAVIL,
THIRUVAMPADY.P.O, ALLEPPEY-688 520.
5. SANIL KUMAR.M.S,
AGED 32 YEARS,RANK-246,S/O.SATHEESHAN,VETTATHALA,
THURAVOOR.P.O, CHERTHALA-688 525.
6. JOPHY.K.G,
AGED 35 YEARS,RANK-238, S/O GEORGE,KALATHIL,
PERUMBALAM, ALAPPUZHA-688 521.
7. ANSAL.S,
AGED 28 YEARS,RANK-395, S/O SALIM,
VADAKKAL PUTHEN PARAMBU,THIRUVAMPADY.P.O,
ALLEPPEY-688 002.
8. SANOJ.C,
AGED 39 YEARS,RANK-480, S/O.CHANDRASEKHARAN,
PUTHUVALNIKARTH,NEDUMPAAKKAD.P.O,CHERTHALA,
PIN-688 524.
9. BASHEER.A,
AGED 33 YEARS,RANK-509, S/O.ABDUL KHADER,
SRANKUPARAMBU,PONNADU.P.O,ALAPPUZHA,PIN-688 566.
2/-
-2-
WP(C).NO.2743/2017
10. PRASANTH.N,
AGED 39 YEARS,RANK-349, S/O.K.K.NATESAN,
THEKKYATTATHU,
AVALUKUNNU.P.O,ALAPPUZHA-688 006.
11. GIRISH.K.V, AGED 37 YEARS, RANK-230, S/O.ROHINI,
KOLLASSERIL, CMC-1,CHERTHALA, ALAPPUZHA-688 524.
12. VINEESH, AGED 34 YEARS,RANK-232, S/O.MOHANAN,
CHENGALATHU CHIRA,CMC-1,CHERTHALA,
ALAPPUZHA-688 524.
13. AZEEB.B, AGED 37 YEARS, RANK-298, S/O NAZEER,
KULAMAKKAL COLONY, KALAVOOR-ALAPPUZHA,PIN-688 522.
BY ADV. SRI.R.KISHORE (KALLUMTHAZHAM)
RESPONDENTS:
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1. STATE OF KERALA,
REPRESENTED BY IT'S SECRETARY TO GOVERNMENT,
DEPARTMENT OF ELECTRICITY,SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2. SECRETARY,
KERALA STATE ELECTRICITY BOARD,VYDYUTHI BHAVAN,
PATTOM,TRIVANDRUM-695 004.
3. SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,THULASI HILLS,
PATTOM.P.O,TRIVANDRUM-695 004.
4. DISTRICT OFFICER,
K.P.S.C. DISTRICT OFFICE,CRESCENT MANSION,
SOUTH OF COLLECTORATE,'ALISSERY ROAD,
ALAPPUZHA-688 001.
R1 BY SR GOVERNMENT PLEADER SMT. NISHA BOSE
R2 BY SMT.ANEETHA A.G., SC, KERALA STATE ELECTRICITY BOARD
R3 & R4 BY SRI.P.C.SASIDHARAN, SC, KPSC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27-01-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
sts
WP(C).No. 2743 of 2017 (P)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1 THE TRUE COPY OF THE JUDGMENT IN WP(C).NO.10291/2016
DATED 18TH AUGUST 2016 IS PRODUCED
EXHIBIT P2 THE TRUE COPY OF THE PETITION SUBMITTED BEFORE THE 3RD
RESPONDENT BY THE PETITIONERS IS PRODUCED
EXHIBIT P3 THE TRUE COPY OF THE RELEVANT PAGES OF THE RANK LIST FROM
ALLEPPEY IS PRODUCED.
RESPONDENT(S)' EXHIBITS: NIL
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/TRUE COPY/
P.A.TO JUDGE
sts
P.V.ASHA, J.
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W.P.(C). No. 2743of 2017
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Dated this the 27th day of January, 2017
JUDGMENT
The petitioners are candidates included Ext.P3 rank list published by the Public Service Commission for appointment to the post of Electricity Workers/Mazdoor in Kerala State Electricity Board (KSEB). The rank list already expired on 30.12.2016. According to the petitioners, the PSC has not advised candidates against all the vacancies reported to them by the KSEB.
2. Heard the learned counsel for the petitioners, the learned Standing Counsel for the Public Service Commission and that of the Kerala State Electricity Board.
3. I have already disposed of similar cases. Since the rank list has already expired, there shall be a direction to respondents 3 and 4 to see that advices are made from Ext.P3 rank list against vacancies reported by the 2nd respondent before expiry of the rank list in the post of Electricity Workers/Mazdoor in accordance with law without any delay. The 2nd respondent shall thereupon make appointments on the basis of such advice.
W.P.(C). No. 2743 of 2017 2
Accordingly, this writ petition is disposed of.
Sd/-P.V.ASHA, Judge lsn