Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534B] [Entire Act] State of Odisha - Subsection Section 534B(a) in Orissa Municipal Rules, 1953 (a)for a building on a site not exceeding 500 square yards in area, the maximum permissible plinth area shall be one half of the site area;
