Patna High Court - Orders
Sudama Prasad Gupta vs The State Of Bihar Through Smt. Divya ... on 9 May, 2025
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.3332 of 2018
In
Civil Writ Jurisdiction Case No.7929 of 2018
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Sudama Prasad Gupta Son of Late Haridayal Prasad, resident of Mohalla-
Bibiganj Bhatta Road Maida Toli, Danapur, Post Office- Danapur Cant, Police
Station- Danapur Sadar, District- Patna.
... ... Petitioner/s
Versus
1. The State Of Bihar Through Smt. Divya Laxmi, Secretary Department Of
Animal Husbandry And Fisheries
2. Smt. Divya Laxmi, the Principal Secretary, Animal Husbandry and Fisheries
Department, Government of
3. Sri Ajay Kumar Jha, the Director, Dairy Development Directorate, Bihar,
Patna.
4. Sri Binod Kumar, the Dairy Research Officer, B.V. College, Comfed
Campus, Patna.
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Anil Singh, Adv.
For the Opposite Party/s : Mr.Md. Khurshid Alam - Aag 12
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 09-05-2025The learned counsel for the petitioner fairly submits that the order of this Court dated 27.4.2018, passed in CWJC No. 7929 of 2018, has already stood complied with, hence the present petition be disposed off.
2. Accordingly, the present contempt petition stands disposed off.
(Mohit Kumar Shah, J) Ajay/-
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